Punjab Chemicals And Crop ... vs The Union Of India Through The ...
2023 Latest Caselaw 1729 Bom

                                                              51-WP-1474-2022.doc



                            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                ORDINARY ORIGINAL CIVIL JURISDICTION
                                   WRIT PETITION NO. 1474 OF 2022

                      Punjab Chemicals And Crop Protection         )
                      Ltd.                                         )...Petitioner
                             V/s.
                      The Union of India and Others                )...Respondents

                      Mr. Jas Sanghavi i/b. PDS Legal, Advocate for the Petitioner.

                      Mr. Pradeep Jetly, Senior Advocate a/w. Mr.J.B.Mishra a/w. Mr.
                      Vikas Salgia, Advocate for the Respondents.

                                             CORAM : NITIN JAMDAR AND
                                                     ABHAY AHUJA, JJ.

DATE : 20 FEBRUARY 2023

P.C.

The learned Counsel for the Petitioner refers to the order passed on 4 April 2022 in this Writ Petition and states that the hearing in the Appeal before the Hon'ble Supreme Court is complete and judgment is reserved.

2 Stand over to 7 June 2023. To be listed under the caption "For Directions".

                             (ABHAY AHUJA, J.)            (NITIN JAMDAR, J.)


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Date: 2023.02.21
11:06:03 +0530