Citation : 2023 Latest Caselaw 1728 Bom
Judgement Date : 20 February, 2023
Board Sr.No.:-14
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CRIMINAL APPLN. U/S 482 NO. 176 OF 2018
Sidhartha Basudevlal Srivastava ....APPLICANT
V/S
The State Of Maharashtra And Anr ....RESPONDENT
Mr. Ashok Kumar Mishra i/by Solicis Lex for the Applicant Mr. A. R. Kapadnis APP for the Respondent no. 1 Mr. T. N. Upadhyay for the Respondent no. 2
CORAM : HON'BLE SHRI JUSTICE NITIN W. SAMBRE & HON'BLE SHRI JUSTICE R. N. LADDHA, JJ DATE : 20th February, 2023 P.C. :
Arguments are concluded. Judgment/ order is reserved.
( FOR REGISTRAR JUDICIAL - I )
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