Reliance General Insurance Co. ... vs Smt. Reeta Manoj Sharma And Ors
2023 Latest Caselaw 1696 Bom

                                                                     37-a-ia 89-2023.doc




                            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                    CIVIL APPELLATE JURISDICTION

                                     INTERIM APPLICATION NO. 89 OF 2023
                                                     IN
                                   FIRST APPEAL (STAMP ) NO. 29304 OF 2022


                     Reliance General Insurance Co. Ltd.       ...    Applicant
                           Versus
                     Reeta Manoj Sharma And Ors.               ...    Respondents

                                                     .....
                     Mrs. Kalpana Trivedi, for the Applicant
                                                     .....

                                              CORAM : PRITHVIRAJ K. CHAVAN, J.

DATED : 20th February, 2023. P.C.

1. Heard.

2. This is an application seeking stay to the operation,

implementation and execution of the judgment and Award dated

15th July, 2022 passed by the Member, Motor Accident Claims

Tribunal, Kalyan, in Motor Accident Claim Petition No.96 of 2018.

3. Learned Counsel for the applicant submits that the decreetal

amount shall be deposited within eight weeks from today.

Statement is accepted.

Digitally signed by REKHA REKHA PRAKASH PRAKASH PATIL PATIL 1 of 2 Date:

2023.02.22 11:27:51 +0530 Rekha Patil 37-a-ia 89-2023.doc

4. Upon depositing the amount, liberty to the original claimants

to apply for withdrawal of 50% of the decreetal amount with

accrued interest.

5. If the applicant fails to deposit the decreetal amount within

eight weeks as above, the order granting stay shall sand vacated

automatically without further reference to the Court.

6. Learned Counsel for the applicant shall inform the order

passed by this Court today to the learned Counsel for the

respondents.

7. Application stands disposed of.

[PRITHVIRAJ K. CHAVAN, J.]

Rekha Patil 2 of 2