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Mehta Jaising Builders Llp vs Om Siddhi Ventures And 5 Ors
2023 Latest Caselaw 1415 Bom

Citation : 2023 Latest Caselaw 1415 Bom
Judgement Date : 9 February, 2023

Bombay High Court
Mehta Jaising Builders Llp vs Om Siddhi Ventures And 5 Ors on 9 February, 2023
Bench: R. I. Chagla
      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
          ORDINARY ORIGINAL CIVIL JURISDICTION

         INTERIM APPLICATION NO. 2815 OF 2021
                          In
COMMERCIAL EXECUTION APPLICATION STAMP NO. 26113 OF 2021

      Mehta Jaising Builders Llp                               ....PETITIONER
                  V/S
      Om Siddhi Ventures And 5 Ors                           ....RESPONDENT

Mr. Anoshak Daver, Counsel, a/w Ms. Neuty Thakkar, a/w Ms. Parvi C. Zaiwalla, i/b. Tushar Goradia for Applicant/Judgment Creditor.

Mr. Miher Govilkar, i/b. Sandeep A. Bhagwat, for Judgement Debtor.

CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J DATE : 9th February, 2023 P.C. :

S. O. to 16/02/2023 ( H. O. B.).

( ASSOCIATE )

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