National Insurance Company ... vs Reliance Industries Limited
2023 Latest Caselaw 1332 Bom

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

 INTERIM APPLICATION LODGING NO. 41158 OF 2022
                      In
 COMMERCIAL EXECUTION APPLICATION 1 OF 2023

 National Insurance Company Limited                       ....PETITIONER
             V/S
 Reliance Industries Limited                            ....RESPONDENT

WITH INTERIM APPLICATION LODGING NO. 41162 OF 2022 In COMMERCIAL EXECUTION APPLICATION 1 OF 2023

National Insurance Company Limited ....PETITIONER V/S Reliance Industries Limited ....RESPONDENT

Mr. Navroz Seervai, Senior Advocate i/by Ganesh & Co. for the Applicant/ Judgment-Debtor.

(Mentioned out of turn)

CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J DATE : 7th February, 2023 P.C. :

S. O. to 20/02/2023 ( at 2.30 pm).

( ASSOCIATE )

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