Sneha Metal Private Limited ... vs Nikhil Gandhi
2023 Latest Caselaw 1330 Bom

                                                                   12.COMEX(L)351-23.doc

S A PATHAN
                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     ORDINARY ORIGINAL CIVIL JURISDICTION

          COMMERCIAL EXECUTION APPLICATION (L) NO. 351 of 2023


     Sneha Metals Parivate Limited                     ... Applicants/Decree-
                                                       holders/Orig. Claimants
             Versus
     Mr. Nikhil Gandhi & Ors                           ... Respondents/
                                                       Judgment-Debtors
                                          ----------
     Mr. Ritesh K. Jain a/w. Mr. Krishkumar A. Jain for the Applicants.
     Mr. Rajiv Naik a/w. Megh Soni i/by Crawford Baylay & Co. for the
     Respondent No.1.
                                          ----------

                                   CORAM : R.I. CHAGLA J.
                                   DATE       : 07TH FEBRUARY, 2023.
     ORDER :

1. Learned counsel appearing for the Respondent No.1 has sought speaking to minutes of the order dated 20 th January, 2023 wherein it is mentioned that Commercial Execution Application Lodging No.351 of 2023 has been settled. He has submitted that it should be read as Commercial Execution Application Lodging No.351 of 2023 is being settled.

2. This correction is accepted and order dated 20 th January, 2023 is corrected accordingly.

[R.I. CHAGLA J.]