Citation : 2023 Latest Caselaw 1295 Bom
Judgement Date : 7 February, 2023
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 3447 OF 2019
Harinagar Sugar Mills Ltd.(biscuit Division) And
....PETITIONER
Anr.
V/S
State Of Maharashtra Through The Principal ....RESPONDENT
Secretary And 2 Ors.
WITH WRIT PETITION NO. 3397 OF 2019
Shangrila Food Products Ltd And Anr ....PETITIONER V/S State Of Maharashtra And 2 Ors ....RESPONDENT
WITH INTERIM APPLICATION NO. 3184 OF 2021 In WRIT PETITION 3447 OF 2019
Harinagar Sugar Mills Ltd.(biscuit Division) ....PETITIONER V/S Vedang V. Pittie And 3 Ors And 1 Proposed ....RESPONDENT Respondent
WITH INTERIM APPLICATION LODGING NO. 221 OF 2022 In WRIT PETITION 3447 OF 2019
Dnyandeep Co-operative Credit Society Ltd. - ....PETITIONER Applicant
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V/S Harinagar Sugar Mills Ltd.(biscuit Division) And ....RESPONDENT 4 Ors.
WITH INTERIM APPLICATION LODGING NO. 28278 OF 2021 In WRIT PETITION 3447 OF 2019
Maharashtra Rajya Rashtriya Kamgar Sangh ....PETITIONER (intuc) V/S Harinagar Sugar Mills Ltd.(biscuit Division) And ....RESPONDENT Ors
WITH INTERIM APPLICATION LODGING NO. 5261 OF 2021 In WRIT PETITION 3447 OF 2019
Maharashtra Rajya Rashtriya Kamgar Sangh ....PETITIONER (intuc) V/S Harinagar Sugar Mills Ltd.(biscuit Division) And ....RESPONDENT 3 Ors.
WITH INTERIM APPLICATION LODGING NO. 3457 OF 2020 In WRIT PETITION 3447 OF 2019
The Hindustan Co Operative Bank Ltd. ....PETITIONER V/S Harinagar Sugar Mills Ltd And 4 Ors ....RESPONDENT
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Mr. S.C.Naidu a/w. Mr. Abhay Jadega a/w. Mr. Arun Unnikrishnan i/b. Jadega & Satiya, Advocate for the Petitioners in W.P. No.3447 of 2019 and W.P. No.3397 of 2019. Mr. L.T. Satelkar, AGP for the Respondents No.1 & 2 in W.P. No.3447 of 2019, IA/3184/21, IAL/221/22, IAL/28278/21, IAL/3457/20.
Ms. Jyoti Chavan, AGP for the Respondents No.1 & 2 in W.P. No.3397 of 2019, IAL/225/22, IA/3183/21, IA/197/20. Mr. S.B.Gore, AGP for State in IAL/5261/2021. Mr. Shailesh Pathak a/w. Mr. Jay Vora, Advocate for the Respondent No.3 in W.P. No.3447 of 2019 and for the Applicant in I.A.(L) No.28278 of 2021 and I.A.(L) No. 5261 of 2021.
Mr. Mohd. Moin Khan i/b. Mr. Vishal Ghosalkar, Advocate for the Applicant in I.A.(L) No. 3457 of 2020 in W.P. No.3447 of 2019.
Mr. Pradeep Gole for Intervenor in IAL/221/2022 in WP/3447/2019 and IAL/225/2022 in WP/3397/2019. Mr. Arshad Shaikh a/w. Mr. Sunil Kharwar for R.3 in WP/3397/2019.
CORAM : HON'BLE THE ACTING CHIEF JUSTICE & HON'BLE SHRI JUSTICE SANDEEP V. MARNE, JJ DATE : 7th February, 2023 P.C. :
Arguments are concluded. Judgment/ order is reserved.
( ASSOCIATE )
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