M/S B R Ande Construction Company ... vs State Of Maharashtra Through Its ...
2023 Latest Caselaw 1257 Bom

                                                                              97.WP.369.23.odt


                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                            BENCH AT AURANGABAD

                              WRIT PETITION NO.369 OF 2023

              M/S B R ANDE CONSTRUCTION COMPANY THROUGH
                   ITS PARTNER BALAJI RAMCHANDRA ANDE
                                  VERSUS
                    STATE OF MAHARASHTRA THROUGH ITS
                          SECRETARY AND ANOTHER

                                      ...
  Advocate for Petitioner : Ms. Pradnya Talekar i/b. Talekar and Associates
                  AGP for Respondents: Mr. S.B. Yawalkar
                                     ...

                                    CORAM    :     MANGESH S. PATIL AND
                                                   S.G. CHAPALGAONKAR, JJ.

                                    DATE     :     06.02.2023
PER COURT :

                 Reserve for judgment.           Interim relief to continue till

pronouncement of judgment.

(S.G. CHAPALGAONKAR, J.) (MANGESH S. PATIL, J.)

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