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Rohan D Silva vs Virmati Villa Co-Operative ...
2023 Latest Caselaw 1198 Bom

Citation : 2023 Latest Caselaw 1198 Bom
Judgement Date : 3 February, 2023

Bombay High Court
Rohan D Silva vs Virmati Villa Co-Operative ... on 3 February, 2023
Bench: R. I. Chagla
 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

          INTERIM APPLICATION NO. 1606 OF 2022
                           In
           EXECUTION APPLICATION 484 OF 2021

 Rohan D Silva                                 ....PETITIONER
             V/S
 Virmati Villa Co-operative Housing Soc Ltd And
                                            ....RESPONDENT

Anr

Mr. Sainath Pawar, for Applicant. Mr. Karan Jakhar, i/b. LJ Law, i/b. Judgement Creditor/Original Claimant.

Ms. Suchita Poojary, for RP Shaikh Enterprises Pvt. Ltd. for Judgment Debtor.

CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J DATE : 3rd February, 2023 P.C. :

S. O. to 17/02/2023 .

( ASSOCIATE )

Page 1/1

 
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