Sudhakar Shantaram Jogalekar vs State Of Maharashtra, Through ...
2023 Latest Caselaw 1183 Bom

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 6172 OF 2012

 Arvind Narayan Golande                         ....PETITIONER
            V/S
 State Of Maharashtra, Through Chief Secretary
                                             ....RESPONDENT

And Ors

WITH WRIT PETITION NO. 6188 OF 2012

Iqbal Usman Shaikh ....PETITIONER V/S State Of Maharashtra, Through Chief Secretary ....RESPONDENT And Ors

WITH WRIT PETITION NO. 6175 OF 2012

Mahesh Kantilal Bhayani ....PETITIONER V/S State Of Maharashtra, Through Chief Secretary ....RESPONDENT And Ors

WITH WRIT PETITION NO. 7576 OF 2012

Sudhakar Shantaram Jogalekar ....PETITIONER V/S State Of Maharashtra, Through Chief Secretary ....RESPONDENT And Ors

WITH

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WRIT PETITION NO. 8974 OF 2012

Dr. Laxman Somnath Bidwe ....PETITIONER V/S State Of Maharashtra, Through Chief Secretary ....RESPONDENT And Ors

WITH WRIT PETITION NO. 8992 OF 2012

Dr. Raja Kushadhwaj Kulkarni ....PETITIONER V/S State Of Maharashtra, Through Chief Secretary ....RESPONDENT And Ors

Mr P. K. Hushing Advocate for Petitioners in WP/6172/12, WP/6188/12 & WP/7576/12; MR P H Bhoite Advocate for Petitioners in WP/6175/12, WP/8992/12 AND WP/8974/12. Mr N K Rajpurohit - AGP for State in WP/6172/12 And WP/617512;

Mr A P Vanarase - AGP for State in WP/6188/12 And WP/7576/12;

Mr V S Gokhale 'B' Panel Counsel in WP/8992/12 And WP/8974/12.

CORAM : HON'BLE SHRI JUSTICE R.D. DHANUKA & HON'BLE SHRI JUSTICE M. M. SATHAYE, JJ DATE : 3rd February, 2023 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

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