Pravin Dayaram Wanjari vs State Of Mah. Thr. Pso Ps Kholapur ...
2023 Latest Caselaw 1156 Bom

Citation : 2023 Latest Caselaw 1156 Bom
Judgement Date : 3 February, 2023

Bombay High Court

Pravin Dayaram Wanjari vs State Of Mah. Thr. Pso Ps Kholapur ... on 3 February, 2023

Bench: Vinay Joshi, Valmiki Sa Menezes

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              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                        NAGPUR BENCH : NAGPUR

             CRIMINAL APPLICATION (APL) NO. 1490 OF 2022
                              Pravin Dayaram Wanjari
                                        Vs.
 State of Maharashtra, Thru. PSO, PS Kholapur, Tq. Bhatkuli, Dist. Amravati and anr.
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Office notes, Office Memoranda of
Coram, appearances, Court's orders                                Court's or Judge's Orders.
or directions and Registrar's orders.
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                           Mr. P.R. Agrawal, Advocate for applicant.
                           Mr. M.J. Khan, APP for respondent No.1.
                           Mr. A.S. Ambatkar, Advocate for respondent No.2.

                                         CORAM         : VINAY JOSHI, AND
                                                         VALMIKI SA MENEZES, JJ.

                                         DATE          : 03.02.2023.


                                         Heard.

2. This is an application seeking to quash FIR in Crime No.95/2014, along with related case bearing RCC No.95/2014.

3. It is informed that the matter is settled and the informant lady has filed an affidavit, stating that she does not want to prosecute.

4. Today, informant is present and accepted the contents of reply-cum-affidavit. Moreover, she

Prity 2/2 38.apl1490.2022

gave her no objection to quash the proceeding, she has been identified in the Court by her counsel.

5. Applicant seeks time to cite some judgments to impress that through the offence is punishable under Section 354 (a)(c) & (d) of the Indian Penal Code, FIR can be quashed on the basis of compromise.

6. Stand over to 07.02.2023.

JUDGE JUDGE

Signed By:PRITY S GABHANE Reason:

Location:

Signing Date:06.02.2023 15:42

Prity