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Shri Sameer S/O Mahendrabhai Shah vs Dhansukhlal S/O Shivji Patel
2023 Latest Caselaw 1090 Bom

Citation : 2023 Latest Caselaw 1090 Bom
Judgement Date : 1 February, 2023

Bombay High Court
Shri Sameer S/O Mahendrabhai Shah vs Dhansukhlal S/O Shivji Patel on 1 February, 2023
Bench: G. A. Sanap
                                                                -1-                           41.APPR.13.2023.odt



                              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                       NAGPUR BENCH AT NAGPUR

                                  CRIMINAL APPLICATION (APPR) NO.13 OF 2023
                                                     IN
                                      CRIMINAL REVISION NO. 258 OF 2019
                                             Sameer S/o. Mahendrabhai Shah
                                                          Vs.
                                              Dhansukhalal s/o Shivji Patel
            **********************************************************************************************
            Office Notes, Office Memoranda of Coram,                     Court's or Judge's orders
            appearances, Court's orders of directions
            and Registrar's orders
            **********************************************************************************************
                                   Ms. Sharda Tiwari, Advocate h/f. Mr. A.R. Prasad, Advocate for the Applicant.

                                                CORAM : G. A. SANAP, J.

DATED : 1st FEBRUARY, 2023.

This is an application for speaking to minutes.

2. It is stated that the name of the accused is Sameer s/o Mahendrabhai Shah, however, in paragraph 7 of the judgment and order dated 9th January, 2023, the name of the non-applicant Dhansukhlal s/o Shivji Patel has been typed. It is submitted that in place of the name of the non-applicant, the name of the applicant Sameer s/o Mahendrabhai Shah is required to be mentioned.

3. In view of this, the application is allowed. The correction, as prayed for, be made in the judgment and order dated 9th January, 2023.

4. The application stands disposed of.

Digitally Signed By:VIJAY KUMAR Personal Assistant (G. A. SANAP, J.) to Hon'ble JUDGE Signing Date:02.02.2023 19:40 Vijay

 
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