Citation : 2023 Latest Caselaw 1086 Bom
Judgement Date : 1 February, 2023
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 182 OF 2021
Deelight Fortune Pvt Ltd ....PETITIONER
V/S
The Union Of India And Anr ....RESPONDENT
WITH WRIT PETITION NO. 183 OF 2021
Deelight Fortune Pvt Ltd ....PETITIONER V/S The Union Of India And Anr ....RESPONDENT
Mr Sriram Sridharan for Petitioner Mr Jitendra B Mishra a/w Ms Sangeeta Yadav and Mr. Ashutosh Mishra for Respondents
CORAM : HON'BLE SHRI JUSTICE NITIN JAMDAR & HON'BLE SHRI JUSTICE ABHAY AHUJA, JJ DATE : 1st February, 2023 P.C. :
Arguments are concluded. Judgment/ order is reserved.
( ASSOCIATE )
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