M/S. M.A Castle Infrastructure Company ... vs Anil Kainya Petitioning Creditor
2023 Latest Caselaw 13200 Bom

Bombay High Court

M/S. M.A Castle Infrastructure Company ... vs Anil Kainya Petitioning Creditor on 20 December, 2023

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                                           8-NMISL-29127-2021-A.doc


               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                   ORDINARY ORIGINAL CIVIL JURISDICTION
                      IN ITS INSOLVENCY JURISDICTION

                    NOTICE OF MOTION (L) NO.29127 OF 2021
                                    IN
                       INSOLVENCY NOTICE NO.7 OF 2021

 M/S. M.A. CASTLE INFRASTRUCTURE
 COMPANY AND ORS
                      ...APPLICANTS/JUDGMENT DEBTORS
      V/s.

 ANIL KAINYA                   ...RESPONDENT/PETITIONING CREDITOR

 Mr. Rohaan Cama a/w Ms. Gayatri Sharma i/b M/s. S.K. Srivastav &
 Company, Advocates for the Petitioning Creditor.
 Mr. Girish Godbole, Senior Counsel, a/w Mr.Darshit Jain, Ms.Sunain
 Masand i/b Ms.Dhwani Mehta Desai, Advocates for the Judgment
 Debtor Nos.1 & 3.
 Mr.Darshit Jain a/w Ms. Sunain Masand i/b Ms.Dhwani Mehta Desai,
 Advocates for the Judgment Debtor No.2.
 Mr.D.R. Talekar, I/c. Insolvency Registrar is present.

                           CORAM   :    ABHAY AHUJA, J.

DATE : 20th DECEMBER, 2023

P.C. :

1. For reasons to be separately recorded the Notice of Motion is

dismissed.

(ABHAY AHUJA, J.)