Garden Court Distilleries Pvt.Ltd vs Karmayogi Shankarraoji Patil S.S.K. ...
2023 Latest Caselaw 13089 Bom

Bombay High Court

Garden Court Distilleries Pvt.Ltd vs Karmayogi Shankarraoji Patil S.S.K. ... on 19 December, 2023

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                                        4. SJ 29-21 in COMSS 54-21.doc


                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     ORDINARY ORIGINAL CIVIL JURISDICTION

                   SUMMONS FOR JUDGMENT NO. 29 OF 2021
                                  IN
                  COMMERCIAL SUMMARY SUIT NO. 54 OF 2021

 Garden Court Distilleries Pvt. Ltd.                            ...Plaintiff
      V/s.
 Karmayogi Shankarraoji Patil S.S.K. Ltd. and Ors.              ...Defendants.

 Mr. Chetan Kapadia, Senior Advocate with Ms. Sabeena Mahadik and
 Mr. Pankaj Uttaradhi i/b Ms. Sabeena Mahadik, Advocate for the
 Plaintiff.
 Mr. Sanjeev P. Kadam with Mr. Ramdas Patil for Defendants.


                               CORAM    :      ABHAY AHUJA, J.

                               DATE     :      19th DECEMBER 2023
 P.C. :

1. Mr. Kapadia, learned Senior Counsel appears for the Plaintiff and

submits that some more time be granted to obtain signed Consent

Terms and the matter be listed on 21st December, 2023.

2. Mr. Kadam, learned Counsel for the Defendants also agrees with

Mr. Kapadia, learned Senior Counsel for the Plaintiff.

3. Accordingly, list on 21st December, 2023, under the caption "For

Settlement / Consent Terms".

(ABHAY AHUJA, J.)