National Co Operativfe Construction ... vs Union Of India And 2 Others
2023 Latest Caselaw 13006 Bom

Bombay High Court

National Co Operativfe Construction ... vs Union Of India And 2 Others on 18 December, 2023

Author: Abhay Ahuja

Bench: Abhay Ahuja

 1                                                31 sj 37-22 in comss 19-22-os.doc


                         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                             ORDINARY ORIGINAL CIVIL JURISDICTION

                           SUMMONS FOR JUDGMENT NO.37 OF 2022
                                           IN
                          COMMERCIAL SUMMARY SUIT NO.19 OF 2022

 The National Co-operative Construction
 and Development Federation of India                       ... Plaintiff
      Vs.
 Government of India and ors.                              ... Defendants

                                  -------
 Mr. Ashutosh Shukla with Mr. Enait Shaikh, Advocates for the Plaintiff.
 None for the Defendants.
                                  -------
                  CORAM : ABHAY AHUJA, J.

DATE : 18 DECEMBER, 2023. P.C. :

1. None for the Defendants.

2. On 19th October, 2023 also none appeared for the Defendants and

the matter was adjourned. On 4th October, 2023 time was sought on behalf

of the Defendants to prepare in the matter.

3. List this Summons for Judgment for hearing on 25th January, 2024.

4. It is made clear that if none appears for the Defendants on the next

date, this Court will proceed to pass appropriate orders.

5. Mr. Shukla, learned counsel for the Plaintiff to inform Mr. Singh,

learned counsel for the Defendants of the next date of this matter.

(ABHAY AHUJA, J.)

Priya R. Soparkar 1 of 1