The Railway Goods Clearing And ... vs Bank Of Baroda
2023 Latest Caselaw 13002 Bom

Bombay High Court

The Railway Goods Clearing And ... vs Bank Of Baroda on 18 December, 2023

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                                             36. SJL 20443-23.doc


               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                   ORDINARY ORIGINAL CIVIL JURISDICTION

              SUMMONS FOR JUDGMENT (L) NO. 20443 OF 2023

 The Railway Goods Clearing and Forwarding
 Establishments Labour Board                                   ...Plaintiff
       V/s.
 Bank of Baroda                                                ...Defendant

 Mr. Prathamesh T. Bhanuwanshe i/bMr. Sanjay P. Shinde, Advocate for
 the Plaintiff.
 Mr. Anant B. Shinde, Advocate for Defendant.

                               CORAM    :     ABHAY AHUJA, J.

                               DATE     :     18th DECEMBER 2023

 P.C. :

1. Both the learned Counsel submit that the pleadings are complete

and the matter be listed on 7th February, 2024 for hearing.

2. Accordingly, list on 7th February, 2024 for hearing of Summons

for Judgment.

(ABHAY AHUJA, J.)