Meerabai W/O Shalikram Chaudhari vs Additional Tahasildar, Non ...
2023 Latest Caselaw 12904 Bom

Bombay High Court

Meerabai W/O Shalikram Chaudhari vs Additional Tahasildar, Non ... on 15 December, 2023

Author: Avinash G. Gharote

Bench: Avinash G. Gharote

                                                                            1                        59-wp-8005-2023.odt


                                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                            NAGPUR BENCH AT NAGPUR

                                                     WRIT PETITION NO. 8005/2023

                  Meerabai W/o Shalikram Chaudhari Vs. Additional Tahsildar, Nagpur and
                                              another

                  Office Notes, Office Memoranda                         Court's or Judge's orders
                  of Coram, Appearances, Court's
                  orders     or     directions and
                  Registrar's orders

                                                     Mr. Syed Ateeb, Advocate for petitioner
                                                     Mr. B.M. Lonare, AGP for Respondents / State


                                                     CORAM:         AVINASH G. GHAROTE, J.

DATED : 15th DECEMBER, 2023

List the matter after Writ Petition No. 3435/2023, which is closed for judgment decided.

(AVINASH G. GHAROTE, J.) MP Deshpande

Signed by: Mr. M.P. Deshpande Designation: PA To Honourable Judge Date: 15/12/2023 16:27:03