A1 Tasnim Cement Products Llc vs Simplex Infrastructure Llc
2023 Latest Caselaw 12814 Bom

Bombay High Court

A1 Tasnim Cement Products Llc vs Simplex Infrastructure Llc on 14 December, 2023

Author: Bharati Dangre

Bench: Bharati Dangre

                                                                 (33)COMEXL-579-2019.doc


rajshree


                       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                              ORDINARY ORIGINAL CIVIL JURISDICTION
                COMMERCIAL EXECUTION APPLICATION (L) NO.579 Of 2019


            A1 Tasnim Cement Products LLC            ]    ..      Petitioner
                             vs.
            Simplex Infrastructure LLC               ]    ..      Respondent

Ms.Shaista Pathan a/w Salima Siddiqui Katariya i/b Y & A Legal for the Petitioner.

CORAM : BHARATI DANGRE, J

DATE : 14th December, 2023.

P.C.

Since the notice issued by the Court on 01.09.2023 to the Judgment Debtor under Order 21 Rule 22 which was made initially returnable on 12.10.2023 and thereafter on 14.12.2023 could not be served, time of effecting service is extended till 29.01.2024.

Renotify to 29.01.2024.

[BHARATI DANGRE, J]