The Chief Executive Officer, Zilla ... vs Bhaskar Devidas Wankhede And Others
2023 Latest Caselaw 12637 Bom

Bombay High Court

The Chief Executive Officer, Zilla ... vs Bhaskar Devidas Wankhede And Others on 12 December, 2023

Author: Avinash G. Gharote

Bench: Avinash G. Gharote

             11wp8180.2023..


                           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                     NAGPUR BENCH, NAGPUR

                                         WRIT PETITION NO. 8180 OF 2023
                    (The Chief Executive Officer, ZP, Buldhana and others....Vs..... Bhaskar Devidas
                                                 Wankhede and others)
             ***********************************************************************************
             Office notes, Office Memoranda of
             Coram, appearances, Court's orders                     Court's or Judge's Orders
             or directions and Registrar's orders.
             ***********************************************************************************
                               Mr. V.G. Khadekar, advocate for petitioners.

                                                        CORAM : AVINASH G. GHAROTE, J.

DATE : 12-12-2023

Stand over to 18.12.2023 at the request of the learned counsel for petitioners to place on record the date on which the evidence of the complainant was recorded and the date on which the matter was proceeded without evidence of the present petitioner, so also, the emoluments which each of the complainants would be entitled on account of the permanency being accorded by the impugned judgment.

[AVINASH G. GHAROTE, J]

Belkhede

Signed by: Mr. R. S. Belkhede Designation: PA To Honourable Judge Date: 12/12/2023 18:33:25