Subhash Ramnath Pandey vs Madhuvanti Subhash Pandey
2023 Latest Caselaw 12406 Bom

Bombay High Court

Subhash Ramnath Pandey vs Madhuvanti Subhash Pandey on 7 December, 2023

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                                                   34-COMSS-49-2022.doc


               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                   ORDINARY ORIGINAL CIVIL JURISDICTION
                 COMMERCIAL SUMMARY SUIT NO.49 OF 2022
 SUBHASH RAMNATH PANDEY                                      )...PLAINTIFF

          V/s.

 MADHUVANTI SUBHASH PANDEY               )...DEFENDANT
                           WITH
       SUMMONS FOR JUDGMENT (L) NO.16165 OF 2023
                           WITH
          INTERIM APPLICATION (L) NO.8904 OF 2022
                            IN
         COMMERCIAL SUMMARY SUIT NO.49 OF 2022

 Mr.Raj Dani i/b Thodur Law Associates, Advocate for the Plaintiff.
 Mr.Akhilesh Dubey a/w Mr.Dharmesh Joshi i/b T.D. Joshi & Associates,
 Advocate for the Defendant.

                                   CORAM      :      ABHAY AHUJA, J.

                                   DATE       :      7th DECEMBER, 2023
 P.C. :


 1.       Mr.Dani,       learned    Counsel   for   the   Plaintiff,      seeks       some

accommodation on the ground that the learned Counsel appearing in

the matter is held up in another Court.

2. Mr.Dubey, learned Counsel for the Defendant, has no objection if

some accommodation is granted.

3. Accordingly, list for hearing of the Summons for Judgment on

15th January 2024.

(ABHAY AHUJA, J.)