Harshad Jivanrao Mundkar vs State Of Maharashtra And Ors
2023 Latest Caselaw 12405 Bom

Bombay High Court

Harshad Jivanrao Mundkar vs State Of Maharashtra And Ors on 7 December, 2023

Bench: Revati Mohite Dere, Gauri Godse

                                                                                 1.18264.23 wpst.doc


         Iresh
                                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                             CRIMINAL APPELLATE JURISDICTION

                                        CRIMINAL WRIT PETITION ST NO. 18264 OF 2023

                           Harshad Jivanrao Mundkar                             ...Petitioner

                                      Versus

                           State of Maharashtra and others                      ...Respondents

                           Mrs. Aisha Z. Ansari Advocate for the Petitioner
                           Ms. M. H. Mhatre, APP for the State

                                                         CORAM : REVATI MOHITE DERE &
                                                                 GAURI GODSE, JJ.

DATE : 7th DECEMBER 2023

P.C. :

1. Arguments concluded. Judgment reserved.

GAURI GODSE, J. REVATI MOHITE DERE, J.

Signed by: Iresh S. Mashal Designation: PS To Honourable Judge Date: 08/12/2023 19:30:42