Executive Trading Company Pvt Ltd vs Grow Well Mercantile Pvt Ltd
2023 Latest Caselaw 12285 Bom

Bombay High Court

Executive Trading Company Pvt Ltd vs Grow Well Mercantile Pvt Ltd on 5 December, 2023

Author: Abhay Ahuja

Bench: Abhay Ahuja

 1                                                          42 sj 75-21 in comss 19-20-os.doc


                         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                             ORDINARY ORIGINAL CIVIL JURISDICTION

                           SUMMONS FOR JUDGMENT NO.75 OF 2021
                                           IN
                          COMMERCIAL SUMMARY SUIT NO.19 OF 2020

 Executive Trading Company Private Limited                       ... Plaintiff
       Vs.
 Grow Well Mercantile Private Limited                            ... Defendant

                                              -------

 Mr. Dharam Jumani with Mr. Kandarp Trivedi i/by M/s RHP Partners, Advocates
 for the Plaintiff.
 Ms. Vaidehi with S. Grover i/by M/s Khaitan Legal Associates, Advocates for the
 Defendant.
                                     -------

                             CORAM :       ABHAY AHUJA, J.

                             DATE :        05 DECEMBER, 2023.


 P.C. :

1. Let the reply to the Summons for Judgment be filed by 20 th December,

2023 with a copy to the other side. Rejoinder, if any, be filed by 9 th January, 2024

with a copy to the other side.

2. List on 9th January, 2024.

                                                        (ABHAY AHUJA, J.)




     Priya R. Soparkar                                                                       1 of 1