Rahulkumar Rasikkumar Jain vs Arham Ristorante Llp And Ors
2023 Latest Caselaw 12280 Bom

Bombay High Court

Rahulkumar Rasikkumar Jain vs Arham Ristorante Llp And Ors on 5 December, 2023

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                                             27-INPT-14-2023.doc


                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     ORDINARY ORIGINAL CIVIL JURISDICTION

                       INSOLVENCY PETITION NO.14 OF 2023


 Ex-parte:
 Rahulkumar Rasikkumar Jain                  ...Petitioning Creditor
       And
 Arham Ristorante LLP And Ors                ...Judgment Debtors

 Ms. Dishya Pandey, Advocate for the for Respondent.
 Mr. Ramesh Jain for Petitioning Creditor.
 Ms. C. J. Bhatt, Official Assignee with Mr. Arun Kesarkar, Deputy
 Official Assignee.
 Ms. M. P. Parkar for Insolvency Registrar.

                               CORAM    :    ABHAY AHUJA, J.

                               DATE     :    5th DECEMBER, 2023
 P.C. :


 1.       Mentioned out of turn.

2. Mr. Ramesh Jain, learned Counsel for the Petitioning Creditor

seeks to file rejoinder to the reply filed on behalf of the Respondent-

Judgment Debtor.

3. Let the rejoinder be filed by the next date. Both the learned

Counsel submit that the matter be listed on 16 th January, 2024.

Accordingly, list on 16th January, 2024.

(ABHAY AHUJA, J.)