State Bank Of India vs Bombay Iron And Steel Labour Board
2023 Latest Caselaw 12270 Bom

Bombay High Court

State Bank Of India vs Bombay Iron And Steel Labour Board on 5 December, 2023

Author: Abhay Ahuja

Bench: Abhay Ahuja

 1                                 44 ial 11006-23 in comss 91-22 with sjl 24629-23-os.doc


                         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                             ORDINARY ORIGINAL CIVIL JURISDICTION

                          INTERIM APPLICATION (L) NO.11006 OF 2023
                                             IN
                          COMMERCIAL SUMMARY SUIT NO.91 OF 2022
                                            WITH
                         SUMMONS FOR JUDGMENT (L) NO.24629 OF 2023
                                             IN
                          COMMERCIAL SUMMARY SUIT NO.91 OF 2022

 State Bank of India                             ... Plaintiff/Respondent
        Vs.
 Bombay Iron and Steel Labour Board               ... Defendant/Applicant
                                              -------

 Mr. Sanjay P. Shinde, Advocate for the Plaintiff/Respondent.
 Mr. Saurish Shetye with Mr. Ravi Goenka and Ms. Madhura Mulay i/by Mr.
 Abhishek Bhaduri, Advocates for the Defendant/Applicant.
                                        -------

                             CORAM :     ABHAY AHUJA, J.

                             DATE :      05 DECEMBER, 2023.


 P.C. :

1. At 4.52 p.m. both the learned counsel request that the mater be listed on

13th December, 2023. At their joint request, list on 13 th December, 2023.

                                                         (ABHAY AHUJA, J.)




     Priya R. Soparkar                                                                       1 of 1