Bhagirathibai Shivgonda Patil Decd. ... vs The State Of Maharashtra Thr. Secre. ...
2023 Latest Caselaw 12265 Bom

Bombay High Court

Bhagirathibai Shivgonda Patil Decd. ... vs The State Of Maharashtra Thr. Secre. ... on 5 December, 2023

Author: B.P. Colabawalla

Bench: B.P. Colabawalla

                                                                                Board Sr.No.:-10

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

               WRIT PETITION NO. 10028 OF 2022

 Bhagirathibai Shivgonda Patil Decd. Thr. Lhrs ....PETITIONER
 Son Shivgonda Mallikarjun Patil (d/lrs) Kalavati
             V/S
 The State Of Maharashtra Thr. Secre. Water ....RESPONDENT

Resources Dept. And Ors

Dr. Ramdas Sabban a/w Adv Pravin Sabban a/w Adv Shrikant Kompelli a/w Adv Arundhati Sabban for Petitioner

Mr. A.I.Patel, Addl.GP a/w Ms. M.S.Bane, AGP

Adv Vilas Tapkit a/w Adv Mrunmayi Khambete for R.No.3

CORAM : HON'BLE SHRI JUSTICE B.P. COLABAWALLA & HON'BLE SHRI JUSTICE SOMASEKHAR SUNDARESAN, JJ DATE : 5th December, 2023 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )