Anjanabai Chandrabhan Jadhav Died Thr ... vs Karbhari Pandharinath Bankar And Ors
2023 Latest Caselaw 12093 Bom

Bombay High Court

Anjanabai Chandrabhan Jadhav Died Thr ... vs Karbhari Pandharinath Bankar And Ors on 4 December, 2023

Author: S. G. Mehare

Bench: S. G. Mehare

                                         1                               15-SA-533-23.odt



          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                      BENCH AT AURANGABAD

                    CIVIL APPLICATION NO. 13675 OF 2023
                     IN SECOND APPEAL NO.533 OF 2023
                              WITH SA/533/2023

  ANJANABAI CHANDRABHAN JADHAV DIED THR LRS CHADRABHAN
                   GENU JADHAV AND OTHERS
                            VERSUS
         KARBHARI PANDHARINATH BANKAR AND OTHERS
                                ...
       Advocate for Appellants : Mr. Vitthal Haribhau Dighe
        Advocate for Respondent No.1 : Mr. Shivraj B. Kadu
                                ...

                                              CORAM :        S. G. MEHARE, J.

                                              DATE       : 04-12-2023

PER COURT :-

1. On the previous date, time was granted to the learned counsel for respondent No.1. Since the learned Tahsildar listed the matter for execution on 05.12.2023, the matter was listed for today. Learned counsel for respondent No.1 is again seeking time. Time granted.

2. The execution, implementation, operation and effect of the order of the learned District Judge-2, Kopargaon, District Ahmednagar, passed in Civil Miscellaneous Application No.14 of 2021, dated 17.07.2023 and the judgment and decree of learned 2nd Joint Civil Judge, Junior Division, Kopargaon, passed in Regular Civil Suit No.143 of 2009 dated 26.03.2015, is stayed till next date.

3. Stand over to 18.12.2023.

( S. G. MEHARE ) JUDGE

rrd