Abhay Mahadeo Thipsay vs Smt. Beena Sumit Mitra And Ors
2023 Latest Caselaw 12089 Bom

Bombay High Court

Abhay Mahadeo Thipsay vs Smt. Beena Sumit Mitra And Ors on 4 December, 2023

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                            MENTIONED-IA-3309-2020-WP-10744-2018.doc


                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                         CIVIL APPELLATE JURISDICTION

                     INTERIM APPLICATION NO.3309 OF 2020
                                      IN
                        WRIT PETITION NO.10744 OF 2018

 ABHAY MAHADEO THIPSAY                                 )...APPLICANT

 IN THE MATTER BETWEEN

 SMT. BEENA SUMIT MITRA & ANR                          )...PETITIONERS

          V/s.

 ABHAY MAHADEO THIPSAY,
 FORMER JUDGE OF BOMBAY H.C. & ORS                     )...RESPONDENTS

 Ms. Aparna Devkar i/b M/s. M.P. Vashi & Associates, Advocates for the
 Petitioners.
 Mr. Rohan Kelkar a/w Mr. Prateek Pansare i/b Mr. Prabhakar Jadhav,
 Advocate for the Respondent No.1.

                               CORAM    :      ABHAY AHUJA, J.

                               DATE     :      4th DECEMBER, 2023
 P.C. :

          Not on Board. Mentioned.

1. This matter was heard by this Court on 18 th August, 2023 and the

judgment was reserved.

2. Today a praecipe is moved on behalf of the Petitioner seeking

extension of time to deposit the monthly rent, which inadvertently

remained to be paid on account of Diwali vacation.

MENTIONED-IA-3309-2020-WP-10744-2018.doc

3. Let the Registry accept the Demand Draft of Rs. 28,000/- in

pursuance to the order dated 2nd May, 2023. No objection on behalf of

the Respondent is also noted.

4. Praecipe accordingly stands disposed.

(ABHAY AHUJA, J.)