Jay Kirtikumar Ashani vs Kewalram Khetpal
2023 Latest Caselaw 12087 Bom

Bombay High Court

Jay Kirtikumar Ashani vs Kewalram Khetpal on 4 December, 2023

                                                                                   16-COMAPL.31763.2023


       Jvs.
                             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                ORDINARY ORIGINAL CIVIL JURISDICTION

                               COMMERCIAL APPEAL (L) NO. 31763 OF 2023
                                               WITH
                              INTERIM APPLICATION (L) NO. 32351 OF 2023


                      Jay Kirtikumar Ashani                       }        Appellant
                                versus
                      Kewalram Khetpal & Anr.                     }        Respondents


                      Mr. Chetan Kapadia, Senior Advocate with
                      Mr. Darshan Mehta and Mr. Aaditya Mapara
                      i/b. Dhruve Liladhar & Co. for the
                      appellant.
                      Mr. Tushad Cooper, Senior Advocate with
                      Mr. Tushar Gujjar and Mr. Deepak Singh
                      i/b. S L Partners for respondent no. 1.


                                     CORAM: DEVENDRA KUMAR UPADHYAYA, CJ. &
                                            ARIF S. DOCTOR, J.

DATE: 4th DECEMBER 2023

P.C.:

1. Not on Board. By consent, taken on Board.

2. Heard. Judgment is reserved.

3. Till pronouncement, the parties shall not deal with the suit property in any manner.

(ARIF S. DOCTOR, J.) (CHIEF JUSTICE) JAYANT VISHWANATH SALUNKE