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Biotor Industries Ltd. And Anr vs Mrs. Coomi M. Kanga And Ors
2023 Latest Caselaw 12086 Bom

Citation : 2023 Latest Caselaw 12086 Bom
Judgement Date : 4 December, 2023

Bombay High Court

Biotor Industries Ltd. And Anr vs Mrs. Coomi M. Kanga And Ors on 4 December, 2023

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                                               15-COMSS-36-2010.doc


                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     ORDINARY ORIGINAL CIVIL JURISDICTION

                  COMMERCIAL SUMMARY SUIT NO.36 OF 2010

 BIOTOR INDUSTRIES LTD AND ANR                           )...PLAINTIFFS
      V/s.
 MRS. COMMI M. KANGA AND ORS                             )...DEFENDANTS

 Mr. Murlidharan V. C i/b Jaykar and Partners, Advocate for the
 Plaintiffs.
 Mr. Ajay Panickar i/b Mr. Atul Pande for Advocate for the Defendants
 No. 1(a) and (b).

                               CORAM    :       ABHAY AHUJA, J.
                               DATE     :       4th DECEMBER, 2023
 P.C. :


1. When the matter is called out, Mr. Murlidhar, learned Counsel

appears and submits that his firm has been authorised to act on behalf

of the Resolution professional/ Liquidator and submits that this Court

permit the Plaintiffs to take out a fresh summons for judgment in

accordance with the liberty granted earlier.

2. Let the summons for judgment be taken out by the next date. List

on 15th January, 2024.

(ABHAY AHUJA, J.)

 
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