Citation : 2023 Latest Caselaw 9168 Bom
Judgement Date : 31 August, 2023
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT NAGPUR
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 8153 OF 2018
Smt. Rajshree Wd/o Sunil Naidu And Another ....PETITIONER
V/S
Union Of India, Ministry Of Consumer Affairs,....RESPONDENT
Food And Public Distribution Thr. Its Secr. And Ors
SUNIL D. SHUKLA for Petitioner S.R. DESHPANDE, ADV. FOR CAV/R-2,4 for Respondent
CORAM : HON'BLE SHRI JUSTICE AVINASH G.
GHAROTE & HON'BLE JUSTICE URMILA JOSHI PHALKE, JJ DATE : 31st August, 2023 P.C. :
CLOSED FOR JUDGMENT.
( FOR REGISTRAR JUDICIAL )
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