Gujarat Nippon International ... vs Multiquadrant Industrial ...
2023 Latest Caselaw 9158 Bom

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                                                    IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                        ORDINARY ORIGINAL CIVIL JURISDICTION

                                                      SUMMONS FOR JUDGMENT NO.50 OF 2022
                                                                     IN
                                                     COMMERCIAL SUMMARY SUIT NO.103 OF 2021

                               Gujarat Nippon International Private Limited                         ... Plaintiff
                                     Vs.
                               Multiquadrant Industrial Controls (India) Private Limited            ... Defendant

                                                                             -------

                               Mr.Farhan Dubhash with Mr.Sachin Kudalkar and Mr.Murari Madekar i/by M/s
                               Madekar & Co., Advocates for the Plaintiff.
                               Ms.Rutu Prashant with Ms.Purva Naigaonkar and Ms.Usha Perii, Advocates for
                               the Defendant.

                                                                             -------

                                                         CORAM :      ABHAY AHUJA, J.

                                                         DATE :       31 AUGUST, 2023.


                               P.C. :

1. The matter has been heard. However, at the joint request of the learned

counsel for the parties to consider an amicable settlement, list on 7 th September,

2023 at 3.00 p.m.

(ABHAY AHUJA, J.)

Priya R. Soparkar 1 of 1

Signed by: Priya Soparkar Designation: PA To Honourable Judge Date: 01/09/2023 10:22:28