D Abraham And Sons Pvt Ltd vs Cawasji Behramji And Co
2023 Latest Caselaw 8954 Bom

                                                                      1             29 sjl 13460-23 in comss 10-22-os.doc


                                                    IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                        ORDINARY ORIGINAL CIVIL JURISDICTION

                                                    SUMMONS FOR JUDGMENT (L) NO.13460 OF 2023
                                                                      IN
                                                     COMMERCIAL SUMMARY SUIT NO.10 OF 2022

                               D. Abraham & Sons Private Limited                    ... Plaintiff
                                     Vs.
                               Cawasji Behramji & Co. and ors.                      ... Defendants

                                                                          -------

                               Mr.Nishant Sasidhran with Ms.Sakina Electricwala i/by M/s Druve Liladhar &
                               Co., Advocates for the Plaintiff.
                               Mr.Bimal Bhabhda, Advocate for the Defendants.

                                                                          -------

                                                         CORAM :    ABHAY AHUJA, J.

                                                         DATE :     25 AUGUST, 2023.


                               P.C. :

1. When the matter is called out, Mr.Bimal Bhabhda, learned counsel

appears for the Defendants and submits that he needs two weeks time to file an

appropriate application in the matter. At his request, list on 8 th September, 2023.

2. In the meanwhile, let the parties explore possibility of amicable

settlement.

                                                                                    (ABHAY AHUJA, J.)




                                Priya R. Soparkar                                                                    1 of 1


Signed by: Priya Soparkar

Designation: PA To Honourable Judge Date: 30/08/2023 14:24:57