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Shubham S/O Surendra Kumar ... vs The State Of Maharashtra, Thr. ...
2023 Latest Caselaw 8952 Bom

Citation : 2023 Latest Caselaw 8952 Bom
Judgement Date : 30 August, 2023

Bombay High Court
Shubham S/O Surendra Kumar ... vs The State Of Maharashtra, Thr. ... on 30 August, 2023
Bench: Avinash G. Gharote, Urmila Sachin Phalke
 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              BENCH AT NAGPUR
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 3187 OF 2022
                              In
                        STAMP NO. OF

 Shubham S/o Surendra Kumar Ishrawat             ....PETITIONER
             V/S
 The State Of Maharashtra, Thr. Secretary, Rural
                                              ....RESPONDENT

Development, Mumbai And Others

NAZIYA S. PATHAN for Petitioner (FOR R 2 AND 4) for Respondent

CORAM : HON'BLE SHRI JUSTICE AVINASH G.

GHAROTE & HON'BLE JUSTICE URMILA JOSHI PHALKE, JJ DATE : 30th August, 2023 P.C. :

CLOSED FOR JUDGMENT.

( FOR REGISTRAR JUDICIAL )

Page 1/1

 
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