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Tushar S/O Sharad Kothari vs State Of Maha., Thr. Secretary, ...
2023 Latest Caselaw 8870 Bom

Citation : 2023 Latest Caselaw 8870 Bom
Judgement Date : 29 August, 2023

Bombay High Court
Tushar S/O Sharad Kothari vs State Of Maha., Thr. Secretary, ... on 29 August, 2023
Bench: Avinash G. Gharote, Urmila Sachin Phalke
 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              BENCH AT NAGPUR
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 5437 OF 2022
                              In
                        STAMP NO. OF

 Tushar S/o Sharad Kothari                       ....PETITIONER
             V/S
 State Of Maha., Thr. Secretary, Dept. Of Urban
                                              ....RESPONDENT

Development, Gov. Of Maha., Mumbai And Anr.

ARUN S. AGRAWAL for Petitioner (FOR R 2) for Respondent

CORAM : HON'BLE SHRI JUSTICE AVINASH G.

GHAROTE & HON'BLE JUSTICE URMILA JOSHI PHALKE, JJ DATE : 29th August, 2023 P.C. :

CLOSED FOR JUDGMENT.

( FOR REGISTRAR JUDICIAL )

Page 1/1

 
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