Rajendra S/O Ramrao Likhar vs The State Of Maharashtra, Through ...
2023 Latest Caselaw 8869 Bom

Citation : 2023 Latest Caselaw 8869 Bom
Judgement Date : 29 August, 2023

Bombay High Court

Rajendra S/O Ramrao Likhar vs The State Of Maharashtra, Through ... on 29 August, 2023

Bench: Avinash G. Gharote, Urmila Sachin Phalke

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              BENCH AT NAGPUR
      APPELLATE SIDE CIVIL JURISDICTION

                 WRIT PETITION NO. 920 OF 2020

 Rajendra S/o Ramrao Likhar                             ....PETITIONER
             V/S
 The State Of Maharashtra, Through Chief              ....RESPONDENT

Secretary, General Administration Deptt. Mumbai And Another

S. R. NARNAWARE for Petitioner COPY SERVED TO GP/R-1. for Respondent

CORAM : HON'BLE SHRI JUSTICE AVINASH G.

GHAROTE & HON'BLE JUSTICE URMILA JOSHI PHALKE, JJ DATE : 29th August, 2023 P.C. :