Rajiv Kabir Hiranandani vs Namrata Zakaria
2023 Latest Caselaw 8816 Bom

                                                                              Board Sr.No.:-3

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

  FAMILY COURT APPEAL STAMP NO. 19521 OF 2023

 Rajiv Kabir Hiranandani                              ....APPELLANT
             V/S
 Namrata Zakaria                                    ....RESPONDENT

WITH FAMILY COURT APPEAL STAMP NO. 19423 OF 2023

Mrs Namrata Zakaria (nee Namrata Sharma) ....APPELLANT V/S Rajiv Kabir Hiranandani ....RESPONDENT

WITH INTERIM APPLICATION NO. 13797 OF 2023 In Family Court Appeal STAMP NO. 19521 OF 2023

Rajiv Kabir Hiranandani ....PETITIONER V/S Namrata Zakaria ....RESPONDENT

Mr.R.T.Lalwani a/w Mrs.Sadhana Jaykar(Lalwani) a/w Mr.J.K.Shah a/w Ms.Pooja Shah a/w Mr.Abhijit Pawar i/b R.J.Law for appellant. Adv.Himanshu Nagarkar a/w Mr.Kashish Bijlani for Respondent.

CORAM : HON'BLE SHRI JUSTICE B.P.

COLABAWALLA &

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HON'BLE SHRI JUSTICE M. M. SATHAYE, JJ DATE : 28th August, 2023 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

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