Sandesh @ Papya Ananta Phadke And ... vs State Of Maharashtra
2023 Latest Caselaw 8814 Bom

                                                                                Board Sr.No.:-1

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

          CRIMINAL BAIL APPLN. NO. 1061 OF 2023

 Sandesh @ Papya Ananta Phadke And Ors                   ....APPLICANT
            V/S
 State Of Maharashtra                                 ....RESPONDENT

WITH CRI-INTERIM APPLICATION NO. 3050 OF 2023 In Criminal Bail Appln. 1061 OF 2023

Rahul Pandit Patil ....PETITIONER V/S State Of Maharashtra ....RESPONDENT

Sr. Adv Amit Desai, Sr. Adv. Manoj Mohite A/W Mr. Vishal Bhanushali, Mr. Sandeep Patil, Mr. Vinay Bhanushali, Mr. Gopalkrishna Shenoy, Ms. Pooja Thakur, Mr. Sanmit Vaze, Mr. Jitesh Bhanushali for the Applicant. Sr. Adv. Raja Thakare A/W Mr. Siddharth Jagushte and Mr. Akash Kavade for State.

Adv. Shekhar Bhise i/by Adv. Vrushali Patil for Intervener.

        CORAM :                HON'BLE SHRI JUSTICE M. S. KARNIK J
        DATE :                 28th August, 2023
 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

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