Mahesh Shankarrao Gulhane vs The Director Of Town Planning And ...
2023 Latest Caselaw 8812 Bom

                                                                   1                                   64.CP.56-2023.odt




                                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                            NAGPUR BENCH AT NAGPUR

                                           CONTEMPT PETITION NO. 56 OF 2023
                                                          IN
                                           WRIT PETITION NO. 6144 OF 2022 (D)
                                          ( Mahesh Shankarrao Gulhane & Anr.
                                                          Vs.
                              The Director of Town Planning & Valuation Department, Pune )

                  Office Notes, Office Memoranda                       Court's or Judge's orders
                  of Coram, Appearances, Court's
                  orders     or    directions and
                  Registrar's orders


                                          Mr. G.K. Mundhada, Advocate for the Petitioners.
                                          Mrs. Kalyani Deshpande, AGP for the Respondent/State.




                                          CORAM:       AVINASH G. GHAROTE AND
                                                       URMILA JOSHI-PHALKE, JJ.

DATED : 28th AUGUST, 2023

Mrs. Deshpande, learned AGP for the respondent/State, makes a statement, that the review has been filed changeling the judgment, contempt of which is alleged.

2. List the matter after three weeks.

( URMILA JOSHI-PHALKE, J.) (AVINASH G. GHAROTE, J.)

SD. Bhimte

Signed by: Mr.S.D.Bhimte Designation: PA To Honourable Judge Date: 28/08/2023 18:54:09