Lokmanya Tilak Jankalyan ... vs Rutesh S/O Shamrao Lonkar And ...
2023 Latest Caselaw 8811 Bom

                                                                                 1                       12-mca-83-23.odt


                                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                            NAGPUR BENCH AT NAGPUR

                                           MISC. CIVIL APPLICATION NO. 830/2023
                                                             IN
                                               WRIT PETITION NO.2022/2020

                       Lokmanya Tilak Jankalyan Shikshan Sanstha & Anr. Vs. Rutesh s/o
                                         Shamrao Lonkar and othrs

                  Office Notes, Office Memoranda                          Court's or Judge's orders
                  of Coram, Appearances, Court's
                  orders     or     directions and
                  Registrar's orders

                                                     Mr. M.G. Bhangde, Senior Advocate for petitioners


                                                     CORAM:         AVINASH G. GHAROTE &
                                                                    URMILA JOSHI-PHALKE, JJ.

DATED : 28th August, 2023

The judgment dated 31st July, 2023, while allowing the petition has granted stay to the effect and operation of the judgment for four weeks, which is expiring today. An application for review of the judgment has been circulated and listed before us today. List the matter on 4th September, 2023. The protection granted by the judgment dated 31st July, 2023, shall continue till 4th September, 2023.

                                                       JUDGE                                              JUDGE

                 MP Deshpande


Signed by: Mr. M.P. Deshpande

Designation: PA To Honourable Judge Date: 28/08/2023 15:22:37