V.I.D.C. Thr. Exe. Engineer, ... vs Panjabrao S/O Mahadeo Kalmegh And ...
2023 Latest Caselaw 8790 Bom

                                                                                                                        1                                 38-FA No.899.2023


                                              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                        NAGPUR BENCH : NAGPUR

                                                                    FIRST APPEAL NO. 899 OF 2018

                            Vidarbha Irrigation Development Corporation through Executive Engineer,
                                                            ..VS..
                                            Panjabrao Mahadeo Kalmegh and another
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                 Office Notes, Office Memoranda of Coram,                                                                      Court's or Judge's orders
                 appearances, Court's orders of directions
                 and Registrar's orders
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                                                                 Ms. Ujjwala A. Patil, Advocate for appellant.
                                                                 Mr. V.V. Bhangde, Advocate for respondent No.1.
                                                                 Mr. M.A. Kadu, AGP for respondent No.2.
                                                                 Mr. C.R. Najbile, Advocate for cross objector.


                                                                               CORAM : G.A. SANAP, J.

DATED : 28th AUGUST, 2023

Learned Advocate for the appellant seeks time to verify whether this appeal is covered by the judgments at Sr. Nos.1 and 2 of the pursis.

2. Stand over after two weeks.

(G.A. SANAP, J.)

Kirtak

Signed by: Mr. B.J. Kirtak Designation: PA To Honourable Judge Date: 28/08/2023 19:47:59