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Naresh Laxmidas Bhatia And 6 Ors vs S.D. Bhalerao Associates And 4 Ors
2023 Latest Caselaw 8731 Bom

Citation : 2023 Latest Caselaw 8731 Bom
Judgement Date : 25 August, 2023

Bombay High Court
Naresh Laxmidas Bhatia And 6 Ors vs S.D. Bhalerao Associates And 4 Ors on 25 August, 2023
Bench: Abhay Ahuja
1                       25 ia 2243-21 in comss 98-21 with sj 10-22 in comss 98-21-os.doc


                    IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                        ORDINARY ORIGINAL CIVIL JURISDICTION/

                       INTERIM APPLICATION NO.2243 OF 2021
                                       IN
                     COMMERCIAL SUMMARY SUIT NO.98 OF 2021
                                      WITH
                      SUMMONS FOR JUDGMENT NO.10 OF 2022
                                       IN
                     COMMERCIAL SUMMARY SUIT NO.98 OF 2021

Naresh Laxmidas Bhatia and ors.                          ... Plaintiffs
      Vs.
S.D.Bhalerao Associates and ors.                         ... Defendants
                                             -------

Mr.Jamshed Master i/by Mr.Rajesh                       Vanzara,      Advocates       for    the
Plaintiffs/Applicants.
None for the Defendants/Respondents.
                                 -------

                         CORAM :         ABHAY AHUJA, J.
                         DATE :          25 AUGUST, 2023.


P.C. :


1. This interim application has been filed during the pendency of the

application for leave to defend filed by the Defendants in the summary suit.

2. On the last occasion i.e. on 6 th July, 2023, the learned counsel for the

Plaintiffs were directed to file affidavit of evidence alongwith original

compilation of documents which Mr.Jamshed Master, learned counsel for the

Applicants states is ready.

Priya R. Soparkar                                                                          1 of 2
                                2                        25 ia 2243-21 in comss 98-21 with sj 10-22 in comss 98-21-os.doc


3. Let the same be filed in the Registry with a copy to the other side.

4. Since none is present on behalf of the Respondents, list on 14 th

September, 2023.

5. It is made clear that if none appears for the Respondents on the next

date, this court will proceed to hear the matter and pass appropriate orders.




                                                                                         (ABHAY AHUJA, J.)




                                Priya R. Soparkar                                                                          2 of 2


Signed by: Priya Soparkar
Designation: PA To Honourable Judge
Date: 25/08/2023 19:07:22
 

 
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