The Principal Commissioner Of ... vs Larsen And Toubro Ltd(Hed)
2023 Latest Caselaw 8710 Bom

                   PVR                                                      4-CEXA-32-21-27-7-23.DOC




                                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                                      ORDINARY ORIGINAL CIVIL JURISDICTION

                                      CENTRAL EXCISE APPEAL NO. 32 OF 2021

                     The Principal Commissioner of CGST and Central ... Appellant
                     Excise, Mumbai East Commissionerate
                                     Versus
                     Larsen & Toubro Limited (HED), Powai, Mumbai.  ...Respondent




                     Ms. Asha Desai i/b. Mr.Ram Ochani, for the Appellant.
                     Mr. V. Sridharan with Mr.Prakash Shah, Mr.Mihir Mehta, Mr.Jas
                     Sanghavi & Mr.Yash Prakash i/b. PDS Legal, for Respondent.

                                            _______________________
                                          CORAM:       G. S. KULKARNI &
                                                       JITENDRA JAIN, JJ.

DATE 27 July, 2023

_______________________ P. C. :

1. Heard learned Counsel for the parties.

2. Judgment reserved.

(JITENDRA JAIN, J.) (G. S. KULKARNI , J.)

Signed by: P.V.Rane

Designation: PS To Honourable Judge Date: 24/08/2023 19:01:50