Hdfc Ergo General Insurance ... vs Mangal Dnyaneshwar Alias Vijay ...
2023 Latest Caselaw 8648 Bom

  023:BHC-AS:2
                     Megha                                           5_IA_3864_2023 in_fast_10689_23.doc


                                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                              CIVIL APPELLATE JURISDICTION

                                          INTERIM APPLICATION NO.3864 OF 2023
                                                          IN
                                         FIRST APPEAL (STAMP) NO.10689 OF 2023

                      HDFC ERGO General Insurance
                      Company Ltd.                                         ...Applicant
                                         Versus
                      Smt. Mangal Dnyaneshwar alias
                      Vijay Sabale and Ors.                              ...Respondents
                                                         ...
                     Mr. Akshay Kulkarni i/b. Mr. Sarthak Diwan for the Applicant.
                     Mr. T.J. Mendon for Respondent Nos.1 to 4.


                                                       CORAM : SMT. ANUJA PRABHUDESSAI, J.

DATED : 23rd AUGUST, 2023.

P.C.:-

1. Not on board. Upon being mentioned, taken on board.

2. Learned counsel for the Applicant states that pursuant to order

dated 18/04/2023 the Applicant has deposited the entire amount as per

the impugned judgment and award.

3. Hence, the interim relief granted vide order dated 18/04/2023

is confirmed. The interim application stands disposed of.

(SMT. ANUJA PRABHUDESSAI, J.) Signed by: Megha S. Parab Designation: PA To Honourable Judge 1/1 Date: 25/08/2023 16:52:03