Balaji Agri Chem India Pvt Ltd vs Indian Potash Ltd
2023 Latest Caselaw 8589 Bom

KVM

                                        1/1
                                                           31 - SJ 107 OF 2018.doc


      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
          ORDINARY ORIGINAL CIVIL JURISDICTION

          SUMMONS FOR JUDGMENT NO. 107 OF 2018
                         IN
         COMMERCIAL SUMMARY SUIT NO. 687 OF 2018

Indian Potash Ltd.                                   ..... Plaintiff

        VERSUS

Balaji Agri Chem (I) Pvt. Ltd.                       ..... Defendant
                         ALONGWITH
                 COMMERCIAL AP (L) NO. 9571 OF 2023

Mr.Pravin D.Kadam for the Plaintiff.

Mr.Ram Jay Narayan, i/b. Mr. Ruben Fernandes for the Defendant.

                                       CORAM: ABHAY AHUJA, J.

DATE : 22nd AUGUST, 2023

P.C:-

Mentioned out of turn at 1.30 p.m.

2. Learned counsel for the parties submit that this matter is wrongly

on board as the matter has already been disposed of. Accordingly

removed from the board.

[ABHAY AHUJA, J.]