Santosh Ventesh Ganji And Ors vs Jagdish Limbayya Rachha
2023 Latest Caselaw 8586 Bom

                                                                  29-cwp-13503-22.doc


            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                    CIVIL APPELLATE JURISDICTION
                  WRIT PETITION NO. 13503 OF 2022

 Santosh V. Ganji and ors.                    ...Petitioners.
       Versus
 Jagdish L. Rachha                                    ...Respondent
                                   WITH
                    INTERIM APPLICATION NO. 141 OF 2023

 Mr. Prakash Sutar for the Petitioner.
 Mr. Parmar Jayant Virchandlal for the Respondent.


                                 CORAM:         N. R. BORKAR, J.

                                 DATE:          22 AUGUST 2023.
 PC:-

 1.      Heard.

 2.      Rule.

3. In view of order passed by this Court in Civil Revision Application

No. 956 of 1996 dated 14 February 1997 filed by the petitioner and the

findings recorded by the trial Court in para Nos.24 and 25 of it's

judgment, there shall be interim relief in terms of prayer clause 'b'

during the pendency of the present petition.

                                                           (N. R. BORKAR,J.)




 Dinesh S. Sherla                                                             1/1