Prabhakar S/O Krushnarao ... vs The State Of Maha. Thr. Principal ...
2023 Latest Caselaw 8581 Bom

Citation : 2023 Latest Caselaw 8581 Bom
Judgement Date : 22 August, 2023

Bombay High Court

Prabhakar S/O Krushnarao ... vs The State Of Maha. Thr. Principal ... on 22 August, 2023

Bench: Avinash G. Gharote, Urmila Sachin Phalke

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              BENCH AT NAGPUR
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 8315 OF 2018
                              In
                        STAMP NO. OF

 Prabhakar S/o Krushnarao Burghate               ....PETITIONER
             V/S
 The State Of Maha. Thr. Principal Secretary, ....RESPONDENT

Dept. Of Water Supply And Sanitation, Mumbai And Other

NITIN ANANT JACHAK for Petitioner COPY SERVED TO G.P. FOR R-1 for Respondent

CORAM : HON'BLE SHRI JUSTICE AVINASH G.

GHAROTE & HON'BLE JUSTICE URMILA JOSHI PHALKE, JJ DATE : 22nd August, 2023 P.C. :