Citation : 2023 Latest Caselaw 8579 Bom
Judgement Date : 22 August, 2023
2023:BHC-NAG:12524
1 17.FA.507.2023
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH, NAGPUR.
FIRST APPEAL NO. 507 OF 2023
Executive Engineer, Amravati VS. Shri Ganpatrao Motiram Barde and others.
_______________________________________________________________
Office Notes, Office Memoranda of Coram,
appearances, Court's orders of directions Court's or Judge's orders.
and Registrar's Orders.
Ms Malika Babhulkar, adv. H/.f Mr N. M. Gaidhane, Advocate for the appellant
Ms Trupti Udeshi, AGP for the State
CORAM : G.A. SANAP, J.
DATE : AUGUST 22, 2023.
Heard.
2. Issue notice to the respondents, returnable within eight weeks.
3. Learned AGP waives service of notice on behalf of respondent Nos. 2 and 3.
CIVIL APPLICATION (CAF) NO. 1723 OF 2023
4. Heard learned Advocate for the appellant.
5. For the reasons stated in the application stay to the execution of the judgment and decree dated 11.02.2020 is granted subject to deposit of the amount of the award within eight weeks.
6. The application stands disposed of, accordingly.
(G. A. SANAP, J.)
Namrata Signed by: Miss Namrata Suryawanshi Designation: PA To Honourable Judge Date: 23/08/2023 17:29:21
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