Suresh Amulakh Valani And 3 Ors vs Girish Rajnikant Shah And Anr
2023 Latest Caselaw 8575 Bom

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                                                    IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                        ORDINARY ORIGINAL CIVIL JURISDICTION

                                                      SUMMONS FOR JUDGMENT NO.21 OF 2021

                                Suresh Amulakh Valani and ors.                  ... Plaintiffs
                                      Vs.
                                Girish Rajnikant Shah and anr.                  ... Defendants

                                                                            -------

                               Mr.Rumi Mirza with Mr.Kaushal Thakker i/by Mr.Prashant P. Kulkarni,
                               Advocates for the Plaintiffs.
                               Mr.Anukul Seth, Advocate for the Defendants.

                                                                            -------

                                                         CORAM :      ABHAY AHUJA, J.

                                                         DATE :       22 AUGUST, 2023.


                               P.C. :

1. At the request of Mr.Anukul Seth, learned counsel for the Defendants

who seeks some accommodation in the matter, list on 27th September, 2023.

(ABHAY AHUJA, J.)

Priya R. Soparkar 1 of 1

Signed by: Priya Soparkar Designation: PA To Honourable Judge Date: 23/08/2023 12:35:30