National Commodity Clearing Ltd ... vs Kunjal Trade Commodities Llp And 4 ...
2023 Latest Caselaw 8523 Bom

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                                                              2 - SJ 23 OF 2020.doc


      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
             ORDINARY ORIGINAL CIVIL JURISDICTION
           SUMMONS FOR JUDGMENT NO. 23 OF 2020
                          IN
          COMMERCIAL SUMMARY SUIT NO. 81 OF 2020
National Commodity Clearing Ltd. (NCCL)               ..... Plaintiff

        VERSUS

Kunjal Trade Commodities LLP & Ors.                   ..... Defendants

Mr.Kevic Setalvad, Senior Advocate a/w. Jehan Lalkaka, Mr.Dhaval A.
Patil i/b. Ms.K.Ashar & Co. for the Plaintiff.

Mr.Zal Andhyarujina, Senior Advocate a/w. Ms.Rauina Rajpal,
Ms.Akansha Agarwal, Mr.Sandeep Ebari, Ms.Archi Gala i/b. Singh &
Singh/Malhotra & Hegde for the Defendant in SJ/23/2020.

                                       CORAM: ABHAY AHUJA, J.

DATE : 21st AUGUST, 2023

P.C:-

At the joint request of the learned counsel for the parties, list on

8th and 12th September, 2023 at 2.30 p.m.

[ABHAY AHUJA, J.]